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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Andhra Pradesh - Subsection

Section 93(2)(c) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(c)corresponding entries made in a result' sheet in Form XX, and the particulars so entered in the result sheet announced.