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[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

State of Manipur - Subsection

Section 91(3)(iv) in The Manipur Co-operative Societies Act, 1976

(iv)a refusal or failure by a member, past member or a nominee, heir or legal representative of a deceased member to deliver possession to a society of land or any other assets assumed by it for breach of conditions of the assignment.