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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(5) in Chandigarh (Sale of Sites and Buildings) Rules, 1960

(5)The transferee may, before the erection of the permanent building is commenced or completed, pitch a tent or erect temporary sheds or Kacha building for the purpose of erecting a building on the said site.