Section 9 in Rajasthan Police (Incitement to Disaffection) Act, 1979
9. Repeal and Savings.
(1)The Rajasthan Police (Incitement to Disaffection) Ordinance, 1979 (Ordinance No. 2 of 1979) is hereby repealed.(2)Notwithstanding such repeal, anything done or action taken under the said Ordinance shall be deemed to have been done or taken under this Act.
