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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in The Gujarat Maritime Board Act, 1981

(2)A committee constituted under sub-section (1) shall meet at such time and at such place and shall follow such procedure in regard to the transaction of business at its meetings (including the quorum) as may be provided in the regulations.