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State of Odisha - Section

Section 28 in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

28. Quarterly progress reports.

- The Corporation shall submit to the Government quarterly progress reports on the working and accounts of the Corporation for the quarters ending on 31st March, 30th June, 30th September and 31st December in April, July, October and January respectively following the said quarters.Chapter-VI MiscellaneousDisposal by the Corporation of land acquired under the Land Acquisition Act, 1894