Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(xi) in Indian Medicine Central Council (Post-Graduate Unani Medical Education) Regulations, 2016

(xi)A candidate possessing post-graduate degree in one subject of Unani medicine shall not be allowed admission in any other subject of Unani medicine for post-graduate course for the next five years.