Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320(1)] [Section 320] [Entire Act] State of Madhya Pradesh - Subsection Section 320(1)(b) in The M.P. Municipalities Act, 1961 (b)if the person declines to give his name and address or there is reason to doubt the accuracy of the name and address given.