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[Cites 0, Cited by 1] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Atomic Energy Act, 1962

(2)No person shall -
(a)disclose, or obtain or attempt to obtain any information restricted under sub-section (1), or
(b)disclose, without the authority of the Central Government, any information obtained in the discharge of any functions under this Act or in the performance of his official duties.