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State of Bihar - Section

Section 6 in Civil Court Rules of the High Court of Judicature at Patna

6.

The Government of Bihar have declared the following as Court language in the State of Bihar in supersession of all previous notifications and orders on the subject-"Hindi" to be written in "Devanagri" character;[* * * * *] [Deleted by C.S. No. 32, dated 11.8.1972.]