Calcutta High Court (Appellete Side)
Uber India Systems Private Limited And ... vs State Of West Bengal And Others on 15 June, 2022
AD. 129 with 130.
June 15, 2022.
MNS.
WPA No. 8986 of 2022 Uber India Systems Private Limited and another Vs. State of West Bengal and others With WPA No. 9051 of 2022 Ashok Kumar Roy and others Vs. State of West Bengal and others Mr. Ratnanko Banerjee, Mr. Deepan Kumar Sarkar, Ms. Nandini Khaitan, Ms. Shreya Singh, Mr. Pratik Shanu ...for the petitioners in WPA No. 8986 of 2022.
Ms. V. Meharia, Mr. Soumalya Ganguli ...for the petitioners in WPA No. 9051 of 2022.
Mr. S. N. Mookherjee, Mr. Amal Kumar Sen, Mr. Jaladhi Das ...for the State.
Mr. Nilanjan Bhattacharjee ...for the Union of India.
Heard in part.
These matters shall next be enlisted tomorrow at 2 p.m for further hearing.
(Sabyasachi Bhattacharyya, J.)