3. Branches of the Calcutta Police. (Section 3, Bengal Act II of 1866. Section 9, Bengal Act IV of 1866). - The members of the Calcutta Police Force shall, under the general control of the Commissioner, be attached to one of the following units which is under a Deputy Commissioner of Police:
(i)North and North Suburban divisions.(ii)Central and Central Suburban divisions.(iii)South and South Suburban divisions.(iv)Headquarters Force.(v)Security Control.(vi)Detective Department.(vii)Armed Police.(viii)Port Division.(ix)Special Branch.(x)Enforcement Branch.(xi)Traffic Police.(xii)Reserve Force.
