Gujarat High Court
State Of Gujarat vs Rohit Ramdas Yadav on 19 March, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/CR.MA/5870/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 5870 of 2018
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STATE OF GUJARAT
Versus
ROHIT RAMDAS YADAV
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Appearance:
MS MOXA THAKKAR, APP (2) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 19/03/2018
ORAL ORDER
Let notice be issued to the respondent, returnable on 27th March 2018. Direct service is permitted.
On the returnable date, notify the matter on top of the board. The Investigating Officer to remain present with the papers of the investigation.
(J.B.PARDIWALA, J.) /MOINUDDIN Page 1 of 1