Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 6 in The Calcutta Suburban Police Act, 1866 6. Additional penalties for neglect of duty, etc.— Rep. by section 34 of the Calcutta and Suburban Police (Amendment) Act , 1910 (Ben. Act III of 1910).
