Section 18(2)(b) in The U.P. Government Central Textile Institute (Ministerial) Service Rules, 1994

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(b) in The U.P. Government Central Textile Institute (Ministerial) Service Rules, 1994

(b)bearing same pay scale the names of the candidates shall be arranged in the eligibility list in order of the date of their substantive appointment in their respective cadres.

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State of Uttar Pradesh - Subsection

Section 18(2)(b) in The U.P. Government Central Textile Institute (Ministerial) Service Rules, 1994