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[Cites 0, Cited by 0] [Section 58B(1)] [Section 58B] [Entire Act]

State of Odisha - Subsection

Section 58B(1)(a) in The Orissa Panchayat Samiti Act, 1959

(a)in such constitution, or the nomination, election or appointment, as the case may be, of such members, Chairman or Vice-Chairman or in any of the proceeding relating thereto; or