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Union of India - Section

Section 4 in The Railway Protection Force (Amendment) Act, 2003

4. Substitution of new section for section 11.-

For section 11 of the principal Act, the following section shall be substituted, namely:- Duties of members of Force." 11. Duties of members of Force.- It shall be the duty of every superior officer and member of the Force-(a) promptly to execute all orders lawfully issued to him by his superior authority;
(b)to protect and safeguard railway property, passenger area and passengers;
(c)to remove any obstruction in the movement of railway property or passenger area; and
(d)to do any other act conducive to the better protection and security of railway property, passenger area and passengers.".