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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(6) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(6)to consolidate, revive and promote the Bharateeya Jnana Parampara as also to integrate the scientific thoughts contained in the Vedas and Sanskrit Literature particularly in the disciplines of Agriculture, Astronomy, Biology, Chemistry, Humanities, Information Technology, law and Jurisprudence, Management, Mathematics, Metallurgy, Meteorology, Physics, Social Sciences and Yoga with modern scientific and technological studies;