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State of Odisha - Section

Section 34 in The Orissa Agricultural Produce Markets Rules, 1958

34. Duties of the Market Committee.

- The Market Committee shall furnish all information which the Director or the officers duly authorised by him may require in addition to the duties prescribed by the Act and the rules and its own bye-laws the Market Committee shall also be responsible for-
(1)the maintenance of proper checks on all receipts and payments by its officers;
(2)the proper execution of all works chargeable to the Market Committee funds; and
(3)keeping a copy of the Act and of the rules and notifications issued thereunder and of its bye-laws open to inspection free of charge at its office.Part-IV Market fund, expenditure and accounts