Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act] State of West Bengal - Subsection Section 121(4)(v) in West Bengal Municipal Act, 1993 (v)the electrical installation, like transformer, lamp post, switchgear box, meter room;