Section 63 in Arunachal Pradesh Municipal Election Rules, 2011
63. Commencement of counting after fresh poll.
(1)If a fresh poll is held under section 63 of the Act, the Municipal Returning Officer shall, after completion of that poll, recommence the counting of votes on the date and at the time and place which has been fixed by him in that behalf and of which notice, has previously been given to the candidates and their agents.(2)The provisions of rule 61 and 62 shall apply to such further counting.
