Allahabad High Court
Harikesh Mani Tripathi vs State Of U.P. Thru Prin.Secy.Deptt.Of ... on 11 February, 2022
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- WRIT - A No. - 19922 of 2017 Petitioner :- Harikesh Mani Tripathi Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Home Civil Sectt.And Ors Counsel for Petitioner :- Rajiv Pandey,Ramesh Kumar Srivastava,S.N. Bhardwaj Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On the request of learned counsel for the petitioner, list this case in the first week of March,2022.
(Vivek Chaudhary,J.) Order Date :- 11.2.2022 AKS