Supreme Court - Daily Orders
The Chief Project Manager Dfccil vs Balwant Singh (D) on 17 January, 2020
ITEM NO.27 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
Petition(s) for Special Leave to Appeal (C) No(s). 16430/2018
THE CHIEF PROJECT MANAGER DFCCIL & ORS. Petitioner(s)
VERSUS
BALWANT SINGH (D) & ORS. Respondent(s)
Date : 17-01-2020 This petition was called on for hearing today.
For Petitioner(s)
Mr. Saurabh Mishra, AOR
Ms. Samridhi Pal, Adv.
Ms. Aashna Bhatia, Adv.
For Respondent(s)
Mr. Gp. Capt. Karan Singh Bhati, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete upon respondent No. 5, but no one has entered appearance on his behalf.
Counter Affidavit has been filed on behalf of the other Respondents.
List the matter before the Hon’ble Court as per rules.
RAJIV KALRA Signature Not Verified Registrar pm Digitally signed by Rajiv Kalra Date: 2020.01.17 17:59:23 IST Reason: