Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3)(vii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(vii)to participate in the pre-discharge programme and help the child to establish contacts which could provide emotional and social support to the child after discharge;