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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(2)(e) in Himachal Pradesh Electricity (Duty) Act, 2009

(e)the powers and duties to be exercised and performed by the Inspecting Officers under sub-section (2) of section 6;