Madras High Court
All Railway Irctc Catering Licensee ... vs The Chairman, on 20 May, 2026
Author: D.Bharatha Chakravarthy
Bench: D.Bharatha Chakravarthy
W.P.(MD)No.14214 of 2026
and
W.M.P.(MD)No.10637 of 2026
D.BHARATHA CHAKRAVARTHY, J.
Issue notice of motion returnable by 11.06.2026.
2. Mr.R.J.Karthick, learned Central Government Standing Counsel takes notice for the respondents.
3. List this case on 11.06.2026. Counter affidavit, if any, shall be filed by then.
20.05.2026 smn2 https://www.mhc.tn.gov.in/judis