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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(5) in The Madras Port Petroleum Rules, 1963

(5)When cased petroleum, other than heavy petroleum, is landed, an officer not below the rank of an Assistant Shed Master, shall be deputed by the Traffic Manager, to be in attendance from the moment the landing is commenced until it shall have been completed, or until such petroleum has been loaded into railway wagons or other vehicles of transport. The importer of cased petroleum or persons acting on his behalf shall strictly carry out any instruction given by the said officer.