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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)In every dock, there shall be provided and maintained so as to be readily accessible during all working hours a sufficient number of first-aid boxes or cupboard : provided that the distance of the nearest first-aid box or cupboard shall be not more than 200 m. (one furlong) from any working place.