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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)The Chairperson and member of the said Commission holding office immediately before the said date, shall respectively be the Chairperson and members of the first Commission;