Calcutta High Court (Appellete Side)
Bimal Gurung & Anr vs The State Of West Bengal on 3 February, 2021
03.02.2021 Ct. No.28 C.R.M. 9581 of 2019 rpan Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9582 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9583 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9585 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9588 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9591 of 2019 Bimal Gurung & Anr.
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2The State of West Bengal With C.R.M. 9592 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9599 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9600 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9603 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9608 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9609 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9610 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9611 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9612 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9613 of 2019 4 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9614 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9615 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9616 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9617 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9618 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9619 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9620 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9621 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9622 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9623 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With 5 C.R.M. 9624 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9625 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9626 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9627 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9628 of 2019 Bimal Gurung & Anr.
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The State of West Bengal 6 With C.R.M. 9635 of 2019 Bimal Gurung & Anr.
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The State of West Bengal With C.R.M. 9643 of 2019 Roshan Giri & Anr.
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7The State of West Bengal With C.R.M. 9646 of 2019 Bimal Gurung & Anr.
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The State of West Bengal In Re: - Applications for anticipatory bail under Section 438 of the Code of Criminal Procedure.
Mr. Urgen Lama ...for the petitioners.
Mr. Kishore Dutta, Ld. Adv. General, Mr. Saswata Gopal Mukherjee, Ld. P.P., Mr. Rudradipta Nandy.
...for the State.
On the prayer of the learned advocate appearing for the 13 petitioners in the above matters, all the applications are dismissed as "not pressed".
Let the written instruction, as produced, be kept on record.
(Tirthankar Ghosh, J.) (Tapabrata Chakraborty, J.)