Section 45(9)(ii) in The Police Enhanced Penalties Ordinance, 2005

[Cites 0, Cited by 0] [Section 45(9)] [Section 45] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 45(9)(ii) in The Police Enhanced Penalties Ordinance, 2005

(ii)where a sum payable is allowed to be paid in installments from the last day of the financial year in which the last of such installments is due; and

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State of Jammu-Kashmir - Subsection

Section 45(9)(ii) in The Police Enhanced Penalties Ordinance, 2005