Delhi High Court - Orders
Union Of India & Anr vs Best Laboratories Pvt Ltd on 15 May, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~12 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 891/2011& CM APPL. 19817/2011 (Stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms. Manmeet Kaur Sareen and
Ms. Vidhi Jain, Advocates.
versus
BEST LABORATORIES PVT LTD ..... Respondent
Through: Mr. Ashish Verma, Advocate.
13
+ LPA 859/2013 & CM APPL18085/2013
SHIMAL INVESTMENT AND TRADING
CO (PRESENTLY KNOWN AS RHC
HOLDING PRIVATE LIMITED) ..... Appellant
Through:
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Ms. Manmeet Kaur Sareen and
Ms. Vidhi Jain, Advocates.
14
+ LPA 894/2013 & CM APPL. 31989/2017
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms. Manmeet Kaur Sareen and
Ms. Vidhi Jain, Advocates.
versus
SHIMAL INVESTMENT AND TRADING CO ..... Respondent
Through:
15
+ LPA 94/2019
M/S AMKAY LABORATORIES PVT LTD ..... Appellant
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 09:05:40
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Ms. Manmeet Kaur Sareen and
Ms. Vidhi Jain, Advocates.
16
+ LPA 96/2019
M/S AMKAY LABORATORIES PVT LTD ..... Appellant
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Ms. Manmeet Kaur Sareen and
Ms. Vidhi Jain, Advocates.
17
+ LPA 132/2019 & CM APPL. 9401/2019 (Stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Advocate.
versus
M/S HESA PHARMACEUTICA ..... Respondent
Through: Ms. Prerana Amitabh, Advocate.
18
+ LPA 151/2019 & CM APPL. 10054/2019 (Stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms. Manmeet Kaur Sareen and
Ms. Vidhi Jain, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 09:05:40
M/S AMKAY LABORATORIES PRIVATE LTD ..... Respondent
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates.
19
+ LPA 157/2019 & CM APPL. 10150/2019 (Stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms. Manmeet Kaur Sareen and
Ms. Vidhi Jain, Advocates.
versus
M/S AMKAY LABORATORIES PRIVATE LTD ..... Respondent
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey and Mr. Anuj Sharma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 15.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
At joint request, re-notify on 01.08.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MAY 15, 2023 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:05:41