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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(23) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(23)"recognised institution" means an institution for specialised or research other than a conducted institution and recognised as such University and includes ail institutions imparting instruction or practical training in the courses prescribed by the University and recognised as such institutions;