Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jharkhand - Subsection Section 19(c) in Bihar Factories Rules, 1950 (c)A layer of tiles, wood or other substance which is bad conductor of heat to be added to the roof or substituted for other materials or a ceiling or a double roof to be provided,
