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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(1)(i) in Rajasthan Special Investment Regions Act, 2016

(i)no such entry shall be made except between the hours of sunrise and sunset and without giving reasonable notice at least of twenty four hours to the occupier, or if there be no occupier, to the owner of the land or building; and