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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(5) in Telangana Pawn Brokers Act, 2002

(5)In the pawn-ticket furnished to the pawner under section 8, in the receipt given under clause (c) of subsection (1) and in the statement of account furnished under clause (d) of that sub-section, the figures shall be entered only in Arabic numerals.