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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(a) in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

(a)Every candidate for election shall file a nomination in Form-I appended to these rules and shall be proposed by a member. No proposer shall sign nomination for more than the number of candidates to be elected.