(1)When any accident specified in the Schedule takes place in a factory; the manager of the factory, shall forthwith send notice thereof by telephone, special messenger or telegram to the Inspector and if the accident is fatal or of such a serious nature that it is likely to prove fatal notice as aforesaid shall also be sent to-(a)the District Magistrate or Subdivisional Officer,(b)the Officer-in-charge of the nearest police station, and(c)the nearest relative of the injured or deceased person.
