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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 124(1)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighborhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or