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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(4)There shall be a minimum space of 85 cm. between the backs of any two rows of seats and a minimum of 35 cm, between the back of an)' seat and the front of the seat immediately behind it as measured between plumb lines.