Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Tamilnadu - Subsection Section 68(iii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (iii)notice shall be put up in the cabin to the effect that the openings shall be closed with the metal screens when the openings are not in use.
