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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Rajasthan - Subsection

Section 8E(b) in Rajasthan Panchayati Raj Act, 1994

(b)identification or selection of persons as beneficiaries under the poverty alleviation and other programmes, in order of priority out of the persons identified by the various Ward Sabha coming under its jurisdiction;