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State of Rajasthan - Section

Section 34 in Rajasthan Stamp Rules, 1955

34. Particulars to be entered on the impressed sheet.

- [Every stamp vendor shall endorse on the back of each sheet of impressed stamp and on the face of each adhesive stamp (except revenue stamps) of the denomination of [5 np., 10 np., 15 np. and 25 np.] [Substituted by Notification dated 6-6-1956 (14-7-1956).] sold by him to the public] the serial number, the date of the sale, the value of the stamp in words and the name, father’s name and residence of the purchaser, and shall affix his signature to the endorsement. At the same time he shall make corresponding entries in a register to be maintained by him under rule 36.