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State of Tamilnadu - Section

Section 24 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

24.

By the time only six months period is left for the Second Year B.D.S. students to take up the Second Year B.D.S. Degree Examination, the management of the Dental College shall apply to the University for affiliation of the Third Year B.D.S. Degree course of study. In the said application the following details shall be furnished. Before applying to, the following facilities and departments with the staff members stipulated herein shall also have to be provided for by the management of the Dental College: -Additional Departments:
(a)General Medicine Department.
(b)General Surgery Department.
(c)Preventive and Community Dentistry Department.
Explanation. - There shall be staff rooms with Sectional Libraries and storeroom for each of the above mentioned departments.Additional Staff:
(a) Reader in Medicine -1 post.
(b) Reader in Surgery -1 post.
(c) Assistant Professor of Surgery -1 post.
(d) Assistant Professor of Medicine -1 post.
(e) Reader in Oral Surgery -1 post.
(f) Reader in Periodontia -1 post,
(g) Reader in Orthodontia -1 post.
(h) Assistant Professor in Dentistry for each branch ofDental specialities as prescribed by the Dental Council ofIndia - 9 posts.
(i) Assistant Professor of Anaesthesia -1 post.
Additional Laboratories:
(a)Prosthetics Department Laboratory with a minimum space of 30' x 40'.
(b)Conservative Dentistry Department Laboratory with a minimum space of 30' x 40'.
(c)Orthodontia Department Laboratory with a minimum space of 30' x 40'.
(d)Redodentia Department Laboratory with a minimum space of 30' x 40'.
Additional Provisions:
(a)The equipments for laboratories and the connected departments shall be in accordance with the regulations as prescribed by the Dental Council of India.
(b)The Dental Chairs along with equipments and instruments shall be increased to 40 members.
(c)The library facilities for the students shall be expanded to provide for 2,000 books covering all the subjects in the entire course, and 10 current journals in different specialities.
(d)The college shall have 3 lecture theatres each to accommodate 100 students.
(e)There shall be staff research laboratory with a minimum space of 30' x 40'.
(f)The permanent hostel building for men and women students shall be completed before the end of the Second Year Course.
(g)There shall be separate registration and sections for the . out-patients and inpatients.
(h)The facilities for sports and extra-curricular activities for the students shall be strengthened.
(i)The college shall be equipped with Audio-Visual Teaching Aids, Photo Copies and Photographic Section, etc.