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State of Rajasthan - Section

Section 34 in The Rajasthan Boilers Rules, 1954

34. Issue of certificates and provisional order.

- In cases in which the inspector is empowered to issue a certificate under Section 8 without further reference, the certificate should ordinarily be issued within 48 hours of the completion of the inspection. Where he proposes to issue an provisional order the inspector must satisfy himself that the boiler is fit to be worked at the maximum pressure and for the period entered in the provisional order. The fact of issue of provisional order must be reported immediately to the Chief Inspector.