Securities And Exchange Board Of India - Subsection
Section 11(3) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(3)The project manager shall discharge all obligations in respect of achieving timely completion of the [project implementation agreement/] [Inserted by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).] infrastructure project, wherever applicable, implementation, operation, maintenance and management of such infrastructure project in terms of the project management agreement.
