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Himachal Pradesh High Court

Mamta vs . Eci Chalet Day School And Others on 1 July, 2022

Bench: Sabina, Satyen Vaidya

Mamta vs. ECI Chalet Day School and others CWP No.4111 of 2019 .

01.07.2022 Present: Ms. Shalini Thakur, Advocate, for the petitioner.

List with LPA No.77 of 2019.

( Sabina ) Judge July 1, 2022 (KS) r to ( Satyen Vaidya ) Judge ::: Downloaded on - 01/07/2022 20:06:24 :::CIS