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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Uttarakhand - Subsection

Section 56(3)(ii) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(ii)the procedure to be followed in application, suits or other proceeding under this Act, in cases for which no specified provisions has been made herein;