Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(5) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(5)For the payment of salary of Gram Panchayat Secretary, the Mukhiya shall send the absentee report to the Executive Officer of the Panchayat Committee on 20th of every month. No salary shall be payable for the period of absence unless the leave has been granted for that period.