Section 7(2)(a) in The Gujarat Fisheries Act, 2003

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State of Gujarat - Subsection

Section 7(2)(a) in The Gujarat Fisheries Act, 2003

(a)the need to protect the interest of different sections of persons engaged in fishing, particularly of those engaged in fishing by use of traditional fishing craft such as catamaran, country craft or canoes,

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State of Gujarat - Subsection

Section 7(2)(a) in The Gujarat Fisheries Act, 2003